Call for Applications: Academic Fellows at NLU Delhi [4 Positions; Salary of Rs. 50 k/Month]: Apply by July 14

About NLU Delhi

The National Law University, Delhi is among India’s leading law universities, ranked second in the National Institutional Ranking Framework for the last two years.

The University offers a five year integrated B.A., LL.B (Hons.) and one year postgraduate masters in law (LL.M), along with professional programs and certificate courses for non lawyers. Through the All India Law Entrance Test, the university admits 123 students into the B.A., LL.B (Hons.) course and 81 students into the LL.M course.

About the Fellowship

The Academic Fellowship is a flagship programme created by the University to nurture early career academics in teaching and research. Academic Fellows are expected to contribute to the intellectual growth of the University, and will be mentored by senior faculty members.

In this background, applications are invited from academics and early career scholars in law, social sciences, humanities, technology and other allied disciplines.

Eligibility

• LL.M. or relevant Masters degree in Social Sciences/ Humanities/ Science and Technology from a recognised Indian or foreign university with minimum 55% marks (or an equivalent grade in a point scale wherever grading system is followed), and a good academic record.
• For those applying with a relevant Masters degree in Social Sciences/ Humanities/ Science and Technology/ Engineering there must be a clear and demonstrable track record of interdisciplinary research involving the law.
• Ph.D. degree desirable.
• Applicants in this category should not have qualified for their first undergraduate degree before 01-01-2018.

Responsibilities

Fellows are expected to assist research work, in relevant areas in consultation with the University. They shall also be expected to contribute other academic/ administrative pursuits in the University.

The broad areas of this advertisement as required by the University are Commercial Laws, Law and Technology, Alternative Dispute Resolution and Environmental Law. The work involved will require excellent research and writing skills.

Pay Scale

INR 50,000 per month (consolidated)

Nature of Appointment

Contractual

Application Process

The following materials need to be submitted digitally.

• Statement of Purpose (750 words)
• Specialization of LL.M./ Masters Degree
• Resume, including publications authored or co-authored, if any
• Proposed research (750 words)
• Copy of undergraduate degree, clearly indicating date and year of graduation
• Copy of Master’s degree, clearly indicating date and year of graduation
• Copy of Ph.D. Degree/ Provisional certificate
• Experience certificate, if applicable
• Any other document relevant to this application not already submitted above.

Deadline

Last date for submission: 23:59 Hrs/11.59 PM on July 14, 2024.

Click here to apply.