Tuesday, 19, May, 2026
 
 
 
Expand O P Jindal Global University
 

Spitting in Public Areas in National Capital to attract Rs.1000 fine


Spitting.jpg
03 Jul 2020
Categories: Did you know

Receiving flak from the traders for inaction against people violating norms during the pandemic in public places, New Delhi Municipal Council launched a special drive on Thursday against people spitting in open or not adhering lockdown norms.
The council has introduced a squad of 10 civic wardens who can issue fines up to Rs 1,000 at Connaught Place, Khan Market, Bengali Market, Janpath and other places.

“NDMC had earlier issued a notification regarding imposing fines for spitting in public places and now the process has started. The civic wardens will also spread awareness and educate the public about the ill effects of spitting and urinating in public places,” the council said in a statement.

The civic wardens will wear uniforms bearing the NDMC logo. “The wardens have been provided POS machines that will also have the e-payment option. If the violator can’t pay the fine, they will be produced before the special municipal magistrate for action,” said the official. In the second phase of the drive, the drive will cover the parks, gardens and other public places by mid-July.

Source Link



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter