The National Green Tribunal will launch an e-court website on Wednesday where applicants can file a petition online from any state of the country to be heard by the court in Delhi. The matter can be heard by the principal bench as well as the regional benches. The website will be inaugurated by National Green Tribunal chairperson Justice Adarsh Kumar Goel, an official said.
“Any petition can also be filed online on the tribunal’s portal under the National Green Tribunal Act, 2010... Such e-filing need not be from the place where the seat of the bench is located & can be from any place at the convenience of the aggrieved party. The matter will be dealt with by the bench concerned,” said the National Green Tribunal on Tuesday.
tribunal clarified that even when a party doesn't appear in person or through its counsel, the National Green Tribunal may proceed on its merit.
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