On Tuesday, the High Court of Kerala denied bail to the prime accused in the 2017 actress assault case in which actor Dileep is also an accused.

Justice P V Kunhikrishnan denied the relief to Sunil N S also known as 'Pulsar Suni', who is the main accused in the case.

The Court dismissed his petition for regular bail, stating it cannot be granted at this stage.

The detailed order is not yet available.

The actress-victim, who has worked in Tamil, Telugu & Malayalam films, was abducted & allegedly molested in her car for 2 hours by some persons who had forced their way into the vehicle on the night of Feb 17, 2017, & later escaped in a busy area. The entire act was filmed by those persons to blackmail the actress.

There are ten accused in the 2017 case & police have arrested 7. Dileep was arrested subsequently & released on bail.

(Only the headline and picture of this report may have been reworked by the LatestLaws staff; the rest of the content is auto-generated from a syndicated feed.)

Source Link

Picture Source :