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Matta Anand Kumar Vs. The State of Andhra Pradesh and Ors [SEPTEMBER 22, 2017]
2017 Latest Caselaw 708 SC

Citation : 2017 Latest Caselaw 708 SC
Judgement Date : Sep/2017

    

Matta Anand Kumar Vs. State of Andhra Pradesh and Ors

[Civil Appeal No. 15443 of 2017 @ Special Leave Petition (C) No. 15669/2017]

KURIAN, J.

1. Leave granted.

2. The issue pertains to the claim made by the appellant for continuance in service up to 60 years of age. The connected matters, viz. Civil Appeal No. 10273 of 2017 & batch, have been disposed of by this Court vide Judgment dated 09.08.2017.

3. Therefore, the appeal is disposed of in terms of the above referred Judgment.

4. Pending application(s), if any, shall stand disposed of.

5. There shall be no order as to costs.

.......................J. [KURIAN JOSEPH]

.......................J. [R. BANUMATHI]

NEW DELHI;

SEPTEMBER 22, 2017.

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