Citation : 2016 Latest Caselaw 428 SC
Judgement Date : Jun/2016
Life Convict Lal Singh @ Manjeet Singh Vs. State of Punjab & ANR.
[Writ Petition (Criminal) 181 of 2012]
Dipak Misra, J.
In view of the judgment passed in Criminal Appeal No. 171 of 2016 today, the present Writ Petition stands disposed of.
...............................J. [Dipak Misra]
...............................J. [Shiva Kirti Singh]
New Delhi;
June 29, 2016
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