Citation : 2012 Latest Caselaw 238 SC
Judgement Date : Apr/2012
Union of India & Ors. Vs. N.East.Reg.Atomic Min. Workers Union & ANR
[Civil Appeal No.3485 of 2008]
O R D E R
Prayer made in the application for withdrawal of Civil Appeal is granted and the appeal is dismissed as withdrawn.
Ordered accordingly.
...................J. (H.L. DATTU)
NEW DELHI;
APRIL 20, 2012
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws Guest Court Correspondent
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!
