National Insurance Co. Ltd. Vs. Akhilesh Dwivedi & Ors. [2008] INSC 2108 (6 December 2008)
Judgment
SUPREME COURT LOK ADALAT Petition(s)for Special Leave to Appeal (C)No(s).19270 of 2006 (From the Judgment and Order dated 19.4.2006 passed by the High Court of Madhya Pradesh Bench at Gwalior in Misc. Appeal No.319 of 1999 and Misc. Appeal No.412 of 1999) NATIONAL INSURANCE CO.LTD. ... Petitioner (s) Versus AKHILESH DWIVEDI & ORS. ... Respondent (s) (With office report) Date : 06/12/2008 The above petition was taken up today for settlement CORAM :
HON'BLE DR. JUSTICE ARIJIT PASAYAT HON'BLE MR. JUSTICE P. SATHASIVAM For Petitioner (s) Mr. Vishnu Mehra, Adv.
Mr. B.K. Satija, Adv.
For Respondent (s) Mr. Vikrant Singh Bais, Adv.
Mr. Niraj Sharma, Adv.
This matter was taken up at the Supreme Court Lok Adalat with the consent and agreement through their counsel.
The following Order/Award is passed :- List this matter on 12th December, 2008 in Court.
