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Pramod Kumar Jaiswal & Ors Vs. Bibi Husn Bano & Ors [2005] INSC 307 (3 May 2005)
2005 Latest Caselaw 307 SC

Citation : 2005 Latest Caselaw 307 SC
Judgement Date : May/2005

Pramod Kumar Jaiswal & Ors Vs. Bibi Husn Bano & Ors [2005] Insc 307 (3 May 2005)

G.P. Mathur G. P. Mathur, J.

I am in agreement with the judgment of brother Balasubramanyan, J. that the appeal be dismissed, except on a limited point on which the learned Chief Justice has written a separate opinion, with which I concur.

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