Harbhajan Singh & Anr Vs. State of Punjab & Ors [1996] INSC 360 (1 March 1996)
J.S. Verma, N.P. Singh, K. Venkataswami N P. Singh. J
ACT:
HEAD NOTE:
(With C.A. Nos.3326/82, 3327/82, 3795/89, 5023/89; I.A. Nos.1 & 2 in W.P.(C) No.54/90; S.L.P.(Civil) Nos. 14541/90, 7259/90, 2976/83, 17374/94)
All the above matters are disposed of in terms of the judgment of this Court in the case of Ajit Singh Januja & Ors. v. State of Punjab & Ors. (Civil Appeal Nos. 3792 3794 of 1989) delivered today.
