Eligibility
This opportunity is open to:
- 1st and 2nd year students of a 5-year LL.B. program
- 1st year students of a 3-year LL.B. program
Stipend
This is an unpaid, high-exposure internship designed for individuals looking to build strong foundational skills in litigation and dispute resolution.
Roles & Responsibilities
Interns will be:
- Attached directly to a Team Lead for structured supervision.
- Involved in legal drafting, including complaints, notices, and pleadings.
- Assisting in client interactions and advocacy strategy development.
- Conducting legal research and case law analysis.
- Supporting ongoing matters across consumer, recovery harassment, and financial disputes.
- Gaining practical exposure to procedural and strategic aspects of litigation.
We are looking for candidates who demonstrate:
- A genuine interest in litigation practice
- Ability to learn in a dynamic environment
This is a rigorous, hands-on role. The objective is not observation, but meaningful contribution.
How to Apply?
Interested candidates may apply by sending their CV along with a brief statement of interest at adv.arshad@fourfoldlegal.com.
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