Eligibility

This opportunity is open to:

  • 1st and 2nd year students of a 5-year LL.B. program
  • 1st year students of a 3-year LL.B. program

Stipend

This is an unpaid, high-exposure internship designed for individuals looking to build strong foundational skills in litigation and dispute resolution.

Roles & Responsibilities

Interns will be:

  • Attached directly to a Team Lead for structured supervision.
  • Involved in legal drafting, including complaints, notices, and pleadings.
  • Assisting in client interactions and advocacy strategy development.
  • Conducting legal research and case law analysis.
  • Supporting ongoing matters across consumer, recovery harassment, and financial disputes.
  • Gaining practical exposure to procedural and strategic aspects of litigation.

We are looking for candidates who demonstrate:

  • A genuine interest in litigation practice
  • Ability to learn in a dynamic environment

This is a rigorous, hands-on role. The objective is not observation, but meaningful contribution.

How to Apply?

Interested candidates may apply by sending their CV along with a brief statement of interest at adv.arshad@fourfoldlegal.com.

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