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WPSS/223/2026
2026 Latest Caselaw 466 UK

Citation : 2026 Latest Caselaw 466 UK
Judgement Date : 30 January, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPSS/223/2026 on 30 January, 2026

                  Office Notes,
                 reports, orders
                 or proceedings
SL. No.   Date    or directions                              COURT'S OR JUDGE'S ORDERS
                 and Registrar's
                   order with
                   Signatures




                                   WPSS No.223 of 2026
                                   Hon'ble Subhash Upadhyay, J.

Mr. G.D. Joshi, Advocate for the petitioner.

2. Mr. Ganga Singh Negi, Additional C.S.C. for the State.

3. Learned counsel for the State prays for and is granted four weeks' time for filing counter affidavit.

4. List this case on 10.03.2026.

5. Urgency Application (IA No.1 of 2026) stands disposed of.

(Subhash Upadhyay,J.) Vacation Judge 30.01.2026 SK

 
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