WPSS/2358/2024
2025 Latest Caselaw 3994 UK

Uttarakhand High Court

WPSS/2358/2024 on 29 August, 2025

Author: Manoj Kumar Tiwari

Bench: Manoj Kumar Tiwari

              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions               COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               WPSS No. 2358 of 2024
                               Hon'ble Manoj Kumar Tiwari, J.

Ms. Anita Pandey, petitioner, in person.

2. Mr. Ganesh Dutt Kandpal, Deputy Advocate General for the State of Uttarakhand.

3. Mr. Vipul Sharma, Advocate for respondent nos. 2 to 4.

4. Learned counsel for the parties are unanimous on the point that the Coordinate Bench heard the matter and judgment was reserved vide order dated 16.07.2025, but the judgment could not be delivered because of filing of supplementary affidavit.

5. Two weeks' time is granted for filing reply affidavit to learned counsel appearing for SIIDCUL.

6. List thereafter before the appropriate Bench.

(Manoj Kumar Tiwari, J.) 29.08.2025

Navin