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Samadhan vs Union Of India And Others
2024 Latest Caselaw 2129 UK

Citation : 2024 Latest Caselaw 2129 UK
Judgement Date : 17 September, 2024

Uttarakhand High Court

Samadhan vs Union Of India And Others on 17 September, 2024

                                                                                2024:UHC:6693-DB

     IN THE HIGH COURT OF UTTARAKHAND
                AT NAINITAL
            HON'BLE THE CHIEF JUSTICE MS. RITU BAHRI
                              AND
              HON'BLE SRI JUSTICE RAKESH THAPLIYAL

          WRIT PETITION (PIL) No.148 OF 2024

 Samadhan                                                                         ...Petitioner
                                                        Versus

 Union of India and others                                                      ...Respondents

 Counsel for the petitioner                              :   Mrs. Prabha Naithani, Mrs. Shruti
                                                             Joshi.
 Counsel for the State                                   :   Mrs. Rajni Supyal, learned Brief
                                                             Holder.


 Counsel for Union of India                                  Mr. Lalit Sharma




 JUDGMENT :

(per Ms. Ritu Bahri, C.J.)

Learned counsel for the petitioner seeks to withdraw this petition with the liberty to file fresh writ petition with better particulars by collecting the data of the State where maximum crime is committed against women. Further the information, which country has the least number of rape cases, and women are more secure and what steps could be taken to secure the living conditions of woman so that they are not in a vulnerable condition in the society.

2. In view of the statement, the writ petition is dismissed as withdrawn with the aforesaid liberty.

______________ RITU BAHRI, C.J.

___________________ RAKESH THAPLIYAL, J.

Dated:17.09.2024 NR/

NITESH

2.5.4.20=bea38a9cb7bca67cc3988

RAWA ad93d563d95c70eb77fa0ea4758e 401cf436bdce9fb, postalCode=263001, st=UTTARAKHAND, serialNumber=F691686B3C447434

T E89897BCDC0B6567DCE4B7108B3 24FFED3C8A159F3BDD03C, cn=NITESH RAWAT Date: 2024.09.21 11:33:25 +05'30'

 
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