Citation : 2022 Latest Caselaw 3808 UK
Judgement Date : 25 November, 2022
CRLR No.127 of 2011 Hon'ble Ravindra Maithani, J.
Mr. Ravi Joshi, Advocate for the revisionist.
Mr. Ranjan Ghildiyal, A.G.A. for the State.
Arguments heard.
Judgment Reserved.
(Ravindra Maithani J.) 25.11.2022
RV
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