Citation : 2022 Latest Caselaw 3800 UK
Judgement Date : 24 November, 2022
C-482 No.366 of 2019 With CRLR No.32 of 2020 With C482 No.785 of 2021 Hon'ble Ravindra Maithani, J.
Mr. Raman Kumar Shah, Advocate for the petitioner.
Mr. B.P.S. Mer, Standing Counsel for the State.
Mr. Ganga Singh Negi, Advocate for the private respondent.
Arguments heard.
Judgment reserved.
(Ravindra Maithani J.) 24.11.2022
RV
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