CRLR/218/2021
2022 Latest Caselaw 670 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                     COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  CRLR No.218 of 2021

                                  Hon'ble N.S. Dhanik, J.

Ms. Manisha Bhandari & Mr. H.C. Pathak, learned counsel for the revisionist.

Mr. Atul Sah, learned D.A.G. for the State.

Mr. Siddhartha Sah, learned counsel for the private respondent.

Arguments heard. Judgment reserved.

(N.S. Dhanik, J.) 09.03.2022 RV