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WPMS/632/2022
2022 Latest Caselaw 1048 UK

Citation : 2022 Latest Caselaw 1048 UK
Judgement Date : 31 March, 2022

Uttarakhand High Court
WPMS/632/2022 on 31 March, 2022
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                       COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  WPMS No. 632 of 2022
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. Pulak Aggarwal, Advocate for the petitioners.

Issue notice to respondent returnable within four weeks.

Steps to be taken by 04.04.2022. List this case after service report is received.

After considering the submission of learned counsel for the petitioner, it is directed that, till the next date of listing, execution of the impugned judgment and order dated 22.12.2021 passed by learned Permanent Lok Adalat, Dehradun in Case No. 1145 of 2020, shall remain stayed, provided petitioner deposits the entire amount in the Registry of this Court within four weeks from today.

Stay Application (I.A. No. 1 of 2022) stands disposed of.

(Manoj Kumar Tiwari, J.) 31.03.2022 Shubham `

 
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