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CRLR/112/2022
2022 Latest Caselaw 1898 UK

Citation : 2022 Latest Caselaw 1898 UK
Judgement Date : 29 June, 2022

Uttarakhand High Court
CRLR/112/2022 on 29 June, 2022
CRLR No. 112 of 2022
Hon'bleRavindraMaithani, J.

Mr. Tapan Singh, Advocate for the revisionist.

Mr. Lalit Miglani, A.G.A. for the State.

Mr. Mohd. Safdar, Advocate for the private respondents.

Arguments heard.

Judgment reserved.

(Ravindra Maithani, J.) 29.06.2022

Jitendra

 
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