Citation : 2022 Latest Caselaw 462 UK
Judgement Date : 25 February, 2022
Office Notes,
reports, orders or
SL. proceedings or
Date COURT'S OR JUDGES'S ORDERS
No directions and
Registrar's order
with Signatures
CLCON No. 387 of 2021
Hon'ble Manoj Kumar Tiwari, J.
Mr. Mahavir Kohli, Advocate holding brief of Mr. Harendra Belwal, Advocate for the petitioner.
Mr. Suyash Pant, Standing Counsel for the State.
Heard learned counsel for the parties. In view of the submission made by learned Standing Counsel for the State that a review application has been filed against the judgment sought to be enforced, in this contempt petition, adjourned for six weeks.
List this case on 18.04.2022.
(Manoj Kumar Tiwari, J.) 25.02.2022 Shubham `
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