CRLR/268/2021
2021 Latest Caselaw 4081 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                    COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  CRLR No.268 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. Sagar Kothari, learned counsel for the revisionist.

Ms. Manisha Rana Singh, learned AGA along with Ms. Sonika Khulbe, learned B.H. for the State.

Heard.

This criminal revision is preferred against the judgment and order dated 16.09.2021 passed by learned Principal Judge, Family Court Dehradun in Criminal Case No.361 of 2020, "Mrs. Margie Madamo Montojo Rawat and another vs. Mr. Gajendra Singh Rawat'.

Admit.

Issue notice to respondent no.2. Steps be taken within a week. List the matter on 11.11.2021.

(R.C. Khulbe, J.) 07.10.2021 BS