SPA/312/2020
2021 Latest Caselaw 675 UK

                     Office Notes,
                    reports, orders
SL.                 or proceedings
         Date                                           COURT'S OR JUDGES'S ORDERS
No                 or directions and
                   Registrar's order
                    with Signatures
      04.03.2021                       SPA No. 46 of 2021
                                       Hon'ble Raghvendra Singh Chauhan, C.J.
                                       Hon'ble Alok Kumar Verma, J.

Mr. B.B. Sharma, learned counsel for the appellant.

Mr. J.C. Pande, learned Standing Counsel for the State of Uttarakhand-respondent no. 1.

Mr. Gopal K. Verma, learned counsel for respondent nos. 2 and 3.

For the reasons stated above, this Court finds

that this Special Appeal is not maintainable. Hence,

this Special Appeal is hereby dismissed.

Detailed judgment to follow.

(Alok Kumar Verma, J.)(Raghvendra Singh Chauhan, C.J.) 04.03.2021 04.03.2021

Rahul