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WPMS/1045/2021
2021 Latest Caselaw 2482 UK

Citation : 2021 Latest Caselaw 2482 UK
Judgement Date : 19 July, 2021

Uttarakhand High Court
WPMS/1045/2021 on 19 July, 2021
             Office Notes, reports,
             orders or proceedings
SL.
      Date     or directions and                    COURT'S OR JUDGES'S ORDERS
No
             Registrar's order with
                  Signatures

                                      WPMS No.1045 of 2021

                                      Hon'ble Sharad Kumar Sharma, J.

(Via Video Conferencing)

Mr. Siddhartha Singh, Advocate for the petitioner.

Mr. Anshu Kumar, Advocate for respondent nos.1 and 2.

Mr. Shobhit Saharia, Advocate for respondent nos.3, 4 and 5.

The counsel for the petitioner wants to place reliance on certain judgments of the Hon'ble Supreme Court in support of his contention that despite of there being an existence of provision for the grant of injunction under Order 39 Rule 1 and 2 of C.P.C., still the courts can exercise their inherent powers under Section 151 of the Act.

He may supply the list of judgments on which, he may place reliance.

Put up this writ petition tomorrow.

(Sharad Kumar Sharma, J.) 19.07.2021 Arti

 
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