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WPSS/2374/2019
2021 Latest Caselaw 2343 UK

Citation : 2021 Latest Caselaw 2343 UK
Judgement Date : 9 July, 2021

Uttarakhand High Court
WPSS/2374/2019 on 9 July, 2021
                   Office Notes,
                reports, orders or
                 proceedings or
SL. No   Date                                      COURT'S OR JUDGES'S ORDERS
                  directions and
                Registrar's order
                 with Signatures
                                     MCC No. 8236 of 2021
                                     In
                                     WPSS No. 2374 of 2019
                                     Hon'ble Sharad Kumar Sharma, J.

(Through Video Conferencing)

Mr. T.A. Khan, Senior Advocate for the petitioner.

Mr. Ashish Joshi, Advocate for the respondents.

This Writ Petition was disposed of by the Coordinate Bench of this Court by the judgment dated 14th October, 2020, directing the respondents to pay the retiral benefits, as prayed for within the time period provided therein.

The respondents had filed the Modification Application No. 8236 of 2021, seeking extension of time to comply the order of 14th October, 2020, which is opposed by Mr. T.A. Khan, the learned Senior Counsel for the petitioner.

He prays for that he may be granted some reasonable time to file his objection to the Modification Application.

Accordingly, ten days' time is granted to the petitioner to file his objection to the Modification Application.

List immediately after ten days.

(Sharad Kumar Sharma, J.) Dated 09.07.2021 Shiv

 
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