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WPSS/1620/2021
2021 Latest Caselaw 5238 UK

Citation : 2021 Latest Caselaw 5238 UK
Judgement Date : 20 December, 2021

Uttarakhand High Court
WPSS/1620/2021 on 20 December, 2021
             Office Notes, reports,
             orders or proceedings
SL.
      Date     or directions and                   COURT'S OR JUDGES'S ORDERS
No
             Registrar's order with
                  Signatures

                                      WPSS No.1620 of 2021
                                      Hon'ble Sharad Kumar Sharma, J.

Mr. Kurban Ali, Advocate for the petitioner. Mr. P.C. Bisht, Addl. C.S.C. for the State of Uttarakhand.

The Government Order of 23.04.2013 is based upon the judgment of 20.11.2012 rendered in Writ Petition (S/S) No.932 of 2012 Pan Singh Bisht vs. State and others.

The counsel for the petitioner is directed to supply the copy of the said judgment to the Court.

Put up this writ petition on 22.12.2021.

(Sharad Kumar Sharma, J.) 20.12.2021 Arti

 
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