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Dr. Pradip Dey vs The State Of Tripura & Ors
2026 Latest Caselaw 17 Tri

Citation : 2026 Latest Caselaw 17 Tri
Judgement Date : 7 January, 2026

[Cites 0, Cited by 0]

Tripura High Court

Dr. Pradip Dey vs The State Of Tripura & Ors on 7 January, 2026

                                      HIGH COURT OF TRIPURA
                                            AGARTALA
                                          WA No.44 of 2024
            Dr. Pradip Dey
                                                                        ...... Appellant(s)
                                          VERSUS
            The State of Tripura & Ors.
                                                                       ...... Respondent(s)

Along with WA No.45 of 2024 Dr. Pradip Dey ...... Appellant(s) VERSUS The State of Tripura & Ors.

...... Respondent(s)

For Appellant(s) : Mr. Arijit Bhaumik, Advocate Ms. Ishpa Chakma, Advocate For Respondent(s) : Mr. Mangal Debbarma, Addl. G.A. Mr. Suman Bhattacharjee, Advocate Mr. Kundan Pandey, Advocate Mr. Sankar Kumar Deb, Sr. Advocate Ms. Adwitiya Chakraborty, Advocate

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT Order 07/01/2026

Heard both sides.

The judgment is reserved.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Snigdha

SNIGD Digitally signed by SNIGDHA DAS

HA DAS Date: 2026.01.07 16:47:06 +05'30'

 
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