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Abu Sufian vs The State Of Tripura & Others
2026 Latest Caselaw 947 Tri

Citation : 2026 Latest Caselaw 947 Tri
Judgement Date : 23 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Abu Sufian vs The State Of Tripura & Others on 23 February, 2026

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                                                            HIGH COURT OF TRIPURA
                                                              _A_G_A_R_T_A_L_A_
                                                              WP(C) No. 183 of 2025

             Abu Sufian
                                                                                             .........Petitioner(s)
                                                                 VERSUS

             The State of Tripura & others
                                                                                             .......Respondent(s)

For Petitioner(s) : Mr. Dipjyoti Paul, Advocate.

For Respondent(s) : Mr. Kohinoor N Bhattacharyya, G.A., Mr. Tanmay Debbarma, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT =O=R=D=E=R=

23/02/2026

Counsel for the State shall produce the Measurement Book

indicating the extent of work done by the private respondent by 13 th of June,

2025 along with accompanying affidavit of concerned Head of Department

and any other supporting material regarding the delay in execution of work

by him.

List on 26.02.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.02.23 23:12:53 -08'00'

 
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