Unknown vs For The
2025 Latest Caselaw 1358 Tri

Tripura High Court

Unknown vs For The on 17 November, 2025

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                                     Page 1 of 1




                                            HIGH COURT OF TRIPURA
                                                  AGARTALA
                                              LA APP NO.36 OF 2022

                     Present:
                     For the Appellant(s)            : Mr. IVO Decosta, Advocate.
                                                       Mr. N. Majumder, Advocate.

                     For the Respondent(s)           : Mr. B. Majumder, Deputy SGI.

BEFORE HON'BLE JUSTICE DR. T. AMARNATH GOUD

17.11.2025 Order

Arguments heard. Judgment reserved.

DR. T. AMARNATH GOUD, J

suhanjit

SABYASAC Digitally signed by SABYASACHI GHOSH

HI GHOSH Date: 2025.11.20 13:40:23 +05'30'