Sri Pradip Kumar Ghosh vs The State Of Tripura And Others
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Tripura High Court

Sri Pradip Kumar Ghosh vs The State Of Tripura And Others on 17 November, 2025

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                                     HIGH COURT OF TRIPURA
                                           AGARTALA
                                       WP(C) No.306 of 2025

        Sri Pradip Kumar Ghosh
                                                                     ---- Petitioner(s)
                                                Versus
        The State of Tripura and others
                                                                    ----Respondent(s)

For Petitioner(s) : Mr. Debalay Bhattacharya, Sr. Adv, Mr. Agniva Chakrabarti, Adv. For Respondent(s) : Mr. Dipankar Sarma, Addl. G.A., Mr. Prabir Saha, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

17/11/2025

Learned Senior Counsel Mr. Debalay Bhattacharya

assisted by Learned Counsel Mr. Agniva Chakrabarti is present on

behalf of the petitioner.

Learned Addl. G.A., Mr. Dipankar Sarma is present on

behalf of the State-respondents.

Learned Counsel, Mr. Prabir Saha is present on behalf

of the respondent No.6.

Heard both the sides.

Judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2025.11.18 17:58:01 -08'00' Deepshikha