Sri Amaresh Debbarma vs The State Of Tripura & Ors
2025 Latest Caselaw 1356 Tri

Tripura High Court

Sri Amaresh Debbarma vs The State Of Tripura & Ors on 17 November, 2025

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                                        HIGH COURT OF TRIPURA
                                              AGARTALA
                                         WP(C) No.704 of 2024

 Sri Amaresh Debbarma
                                                                            ......Petitioner(s).
                                                       Vs.
 The State of Tripura & Ors.
                                                                         ......Respondent(s).

For Petitioner (s) : Mr. Arijit Bhaumik, Advocate. For Respondent(s) : Mr. Dipankar Sarma, Addl. G.A.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

_O_R_D_E_R_ 17.11.2025

Heard Mr. Arijit Bhaumik, learned counsel appearing for the

petitioner and Mr. Dipankar Sarma, learned Addl. G.A. appearing for the

State-respondents.

Judgment is reserved.

                                                                         JUDGE




RUDRADEE Digitally
         RUDRADEEP
                   signed by

P        BANERJEE
         Date: 2025.11.18

BANERJEE 17:19:33 +05'30' Dinashree