Smt. Madhurima Bhattacharjee vs Sri Ramendra Kishore Bhattacharjee ...
2025 Latest Caselaw 1317 Tri

Tripura High Court

Smt. Madhurima Bhattacharjee vs Sri Ramendra Kishore Bhattacharjee ... on 5 November, 2025

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                             HIGH COURT OF TRIPURA
                                   AGARTALA
                                Cont. Cas.(C) 59/2025
         Smt. Madhurima Bhattacharjee                                ----Petitioner(s)
                                Versus
         Sri Ramendra Kishore Bhattacharjee                          ----Respondent(s)

For Petitioner(s) : Mr. R. Datta, Advocate For Respondent(s) : Mr. P. Roy Barman, Sr. Advocate Ms. A. Debbarma, Advocate

HON'BLE JUSTICE DR. T. AMARNATH GOUD HON'BLE MR. JUSTICE BISWAJIT PALIT Order 05/11/2025 Heard learned Counsel appearing for the parties.

Learned counsel for the petitioner has submitted that the respondent has

not complied with the Judgment and Order dated 08.04.2055 passed by this

court, as against Rs. 9 lakhs which was granted as permanent alimony to the

petitioner, the respondent-contemnor has paid only Rs.3 lakhs to the

petitioner, and thus, he is liable for contempt of courts order.

Mr. Roy Barman, learned senior counsel in all fairness admits that the

respondent has paid only Rs.3 lakhs, and today he will be paying Rs.2 lakhs

and further prays for extension of time since the respondent is unwell and

incurred an expenditure towards his treatment. The respondent contemnor

through his engaged Counsel today has handed over Rs.2 lakhs by way of

two cheques being No.967926 and 000030, both dated 05.11.2025

amounting to Rs.1 lakh each in favour of the petitioner.

In view of the same, the respondent-contemnor is directed to place the

same on record by way of affidavit and the same will be considered on merit

on the next date.

List the matter on 25.11.2025.

                   B. PALIT,J                  DR.T. AMARNATH GOUD,J



SAIKAT    Digitally signed
          by SAIKAT KAR

KAR       Date: 2025.11.06
          03:24:28 -08'00'