Citation : 2025 Latest Caselaw 1313 Tri
Judgement Date : 5 November, 2025
Page 1 of 3
HIGH COURT OF TRIPURA
AGARTALA
IA No. 01 of 2025
in W. A. No. 107 of 2025
1. The State of Tripura to be represented by the Secretary, Home
Department, Govt. of Tripura, New Secretariat Building, New Capital
Complex, Kunjaban, P.S- New Capital Complex, Agartala, West Tripura,
PIN-799010.
2. The Secretary, Home Department, Government of Tripura. New
Secretariat Building. New Capital Complex, Kunjaban. P.S- New Capital
Complex, Agartala. West Tripura, Pin-799010.
3. The Director General of Police, Tripura, Office of the Director General
of Police, Tripura, Fire Brigade Chowmuhani, Agartala, West Tripura, Pin-
799001.
4. The Inspector General of Police, Office of the Director General of
Police, Tripura, Fire Brigade Chowmuhani, Agartala, West Tripura, Pin-
799001.
5. The Assistant Inspector General of Police (Establishment), Tripura,
Office of the Director General of Police, Tripura, Fire Brigade Chowmuhani,
Agartala, West Tripura, Pin-799001.
6. The Chairman, Selection Committee for Recruitment of Police
Constable (Men & Women) in Tripura Police, notified vide Recruitment
Notice dated 20.10.2022, Care of Office of the Director General of Police,
Tripura, Fire Brigade Chowmuhani, Agartala. West Tripura, Pin-799001.
7. The Principal, KTDS Police Training Academy, Narsingarh, West
Tripura, Pin-799015.
..............Applicants.
Versus
1. Tutan Debnath, S/o Late Gouranga Debnath resident of Harimara, P.O-
SD Mission, P.S- A.D Nagar, West Tripura, Pin-79903
2. Amit Deb, S/o Sri Ashok Kumar Deb resident of Ramsundar Nagar
(Rajnagar), Agartala, West Tripura, Pin-799001.
3. Tanbir Chowdhury, S/o Sri Nanu Chowdhury resident of Ichamura,
P.O- Mariamnagar, Agartala, West Tripura, Pin-799008.
Page 2 of 3
4. Abhijit Roy, S/o Late Narayan Chandra Roy resident of Debnath Para,
Maharanipur, P.O-Chakmaghat, Teliamura, Khowai, Tripura, Pin-799205.
5. Alamgir Hossain, S/o Abdul Munaf resident of Kalsimura, Boxananagr,
Sepahijala, Tripura, Pin-799102.
6. Prasenjit Sarkar, S/o Sri Jita Lal Sarkar resident of Nehal Chandra
Nagar, Bishalgarh, Tripura, Pin-799100.
7. Sujit Paul, S/o Sri Sudhan Paul resident of Uttar Debendranagar,
Mohanpur, West Tulabagan, Tripura, Pin-799211.
8. Rahul Miah, S/o Abdul Mannan Miah resident of Belabar, P.O- SD
Mission, P.S- Amtali, West Tripura, Pin-799003
........Respondents
.
For Applicant(s) : Mr. R. Datta. P.P For Respondent(s) : None.
HON'BLE JUSTICE DR. T. AMARNATH GOUD HON'BLE MR. JUSTICE BISWAJIT PALIT
05.11.2025
Order
[1] This application has been filed under Chapter VIII, Rule A3
(g) of the High Court of Tripura Rules read with Article 226 of the
Constitution of India for staying the operation of the Judgment and Order
dated 27.08. 2025 passed by the learned Single Judge in WP (C) No. 197 of
2025 till disposal of the connected appeal.
[2] Heard Mr. R. Datta, learned P.P. appearing for the applicant-
State.
[3] For the reason stated in the accompanying affidavit and the
averments made out before this Court during the course of arguments, this
Court grants interim suspension of the impugned judgment and order dated
27.08.2025 passed by the learned Single Judge in WP(C) No.197 of 2025
till disposal of the appeal.
[4] In view of the above, this interlocutory application is allowed
and thus, the same is disposed of.
B. PALIT, J DR T. AMARNATH GOUD, J
Paritosh
SABYASAC Digitally signed by
SABYASACHI GHOSH
HI GHOSH 16:32:03 +05'30'
Date: 2025.11.07
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