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Unknown vs For The
2024 Latest Caselaw 1750 Tri

Citation : 2024 Latest Caselaw 1750 Tri
Judgement Date : 5 November, 2024

Tripura High Court

Unknown vs For The on 5 November, 2024

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                                         Page 1 of 1




                                               HIGH COURT OF TRIPURA
                                                     AGARTALA
                                                  RFA NO.13 OF 2023

                                      HON'BLE MR. JUSTICE T. AMARNATH GOUD
                                       HON'BLE MR. JUSTICE BISWAJIT PALIT

                     Present:
                     For the Appellant(s)                : Mr. S. Lodh, Advocate.

                     For the Respondent(s)               : Mr. S.M.Chakraborty, Sr. Advocate.

Mrs. P. Chakraborty, Advocate.

05.11.2024

Order

Arguments heard.

Judgment reserved.

B. PALIT, J T. AMARNATH GOUD, J

suhanjit

RAJKUMAR Digitally signed by RAJKUMAR SUHANJIT SUHANJIT SINGHA Date: 2024.11.08 SINGHA 12:36:33 +05'30'

 
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