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The Oriental Insurance Company Ltd vs Smt. Gauri Rudra Paul & Ors
2024 Latest Caselaw 1199 Tri

Citation : 2024 Latest Caselaw 1199 Tri
Judgement Date : 18 July, 2024

Tripura High Court

The Oriental Insurance Company Ltd vs Smt. Gauri Rudra Paul & Ors on 18 July, 2024

                                                                Page 1 of 1



                                                 HIGH COURT OF TRIPURA
                                                       AGARTALA
                                                     I.A. No.1 of 2024
                                                 in MAC App. No.62 of 2024
              The Oriental Insurance Company Ltd.
                                                                                          -----Applicant(s)
                                                                 Versus
              Smt. Gauri Rudra Paul & Ors.
                                                                                       -----Respondent(s)

For Applicant(s) : Mr. B. Majumder, Adv.

For Respondent(s) : None.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 18/07/2024

Learned Counsel for the applicant-appellant, Mr. B.

Majumder is present.

The applicant-appellant has preferred an appeal challenging

the judgment and award dated 22.02.2024 passed by Learned

MAC Tribunal, Dhalai, Ambassa in connection with case

No.TS(MAC) No.5 of 2021 and along with the appeal, there is

another application filed under Section 5 of Limitation Act for

condoning the delay of 20 days in preferring the appeal.

Heard Learned Counsel.

Considered.

This Court is satisfied with the contents of the application

filed by the applicant-appellant and it appears that there was no

willful negligence to prefer the appeal within time.

Hence, the application filed by the applicant-appellant filed is

hereby allowed and the delay of 20 days is hereby condoned.

Thus, the Interlocutory Application stands disposed of.



                                                                                                JUDGE
MOUMITA      Digitally signed by
             MOUMITA DATTA

DATTA        Date: 2024.07.18
             19:04:00 -07'00'
Deepshikha
 

 
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