The Divisional Manager vs Janu Begam & Ors
2024 Latest Caselaw 1125 Tri

Tripura High Court

The Divisional Manager vs Janu Begam & Ors on 10 July, 2024

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                               HIGH COURT OF TRIPURA
                                       AGARTALA
                                  I.A. No.01 of 2024
                               In MAC App. No.54 of 2024
          The Divisional Manager,
          The Oriental Insurance Company Ltd.
                                                                  ---- Applicant(s)
                                           Versus

          Janu Begam & Ors.
                                                                ----Respondent(s)

For Applicant(s) : Mr. D. C. Saha, Adv.

For Respondent(s) : None.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 10/07/2024

Learned Counsel Mr. D. C. Saha is present for the applicant on

instruction of Mr. B. Majumder, Learned counsel.

The applicant-appellant has filed this appeal challenging the

judgment and award dated 24.08.2023 passed by Learned Member,

MACT, Tribunal No.2, West Tripura, Agartala in connection with case

No.T.S.(MAC) No.136 of 2018 and along with the memo of appeal an

application under Section 5 of Limitation Act is filed for condoning delay

of 188 (one hundred and eighty eight) days.

Issue notice upon the O.P. respondents by normal process and

also by registered A/D post in the I.A. and also in the appeal.

The applicant-appellant may take steps within seven (7) days

and file proof of service.

List the matter on 24.07.2024.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2024.07.11 15:51:14 +05'30' Moumita