Citation : 2024 Latest Caselaw 25 Tri
Judgement Date : 12 January, 2024
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
Crl. A(J). No.60 of 2023
For Appellant(s) : Mr. S. Bhattacharjee, Adv.
For Respondent(s) : Mr. S. Ghosh, Addl. P.P.
HON'BLE MR. JUSTICE S.D. PURKAYASTHA
Order 12.01.2024
Heard Mr. S. Bhattacharjee, learned legal aid counsel appearing for the appellant and Mr. S. Ghosh, learned Addl. P.P. appearing for respondent.
Judgment reserved.
JUDGE
SATABDI DUTTA DUTTA
Date: 2024.01.17 11:14:14 +05'30' Riki
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