Mr. A. Bhowmik vs Mr. A. Dey
2022 Latest Caselaw 83 Tri

                                        HIGH COURT OF TRIPURA
                                              AGARTALA
                                              WP(C)No.292   of   2021
                                              WP(C)No.293   of   2021
                                              WP(C)No.294   of   2021
                                              WP(C)No.295   of   2021
                                              WP(C)No.296   of   2021
                                              WP(C)No.297   of   2021
                                              WP(C)No.298   of   2021
                                              WP(C)No.299   of   2021
                                              WP(C)No.300   of   2021
                                              WP(C)No.301   of   2021
                                              WP(C)No.302   of   2021

               For Petitioner(s)                : Mr. A. Bhowmik, Adv.
               For Respondent(s)                : Mr. A. Dey, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA

Order

21/01/2022

Let the matter be listed on 04.03.2022 as it appears from the

order dated 14.12.2021, the directions contained in the para-14 of the

judgment dated 16.03.2021 has been stayed by a Division Bench of this court

in a series of writ appeals.

JUDGE

Sabyasachi B