Mr. S. Lodh vs Mr. D. Bhattacharjee
2021 Latest Caselaw 989 Tri

Citation : 2021 Latest Caselaw 989 Tri
Judgement Date : 28 September, 2021

Tripura High Court

Mr. S. Lodh vs Mr. D. Bhattacharjee on 28 September, 2021

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                      HIGH COURT OF TRIPURA
                           AGARTALA

                       WP(C) NO.236 OF 2021

              HON'BLE MR. JUSTICE ARINDAM LODH

Present:

For the Petitioner(s)           : Mr. S. Lodh, Advocate.

For the Respondent(s)          : Mr. D. Bhattacharjee, G.A.

Mr. P. Saha, Advocate.

28.09.2021

Order

Heard Mr. S. Lodh, learned counsel appearing for the

petitioners as well as Mr. D. Bhattacharjee, learned G.A.

assisted by Mr. P. Saha, learned counsel appearing for the

respondents.

List the matter on 07.10.2021 when learned G.A.

appearing for the respondents shall inform the Court

whether the reliefs sought for in this instant writ petition are

squarely covered by Judgment dated 24.07.2014 passed in

WP(C) No.245 of 2007 and Judgment dated 15.12.2016