Mr. Kohinoor Narayan ... vs Mr. Ratan Datta
2021 Latest Caselaw 938 Tri

Citation : 2021 Latest Caselaw 938 Tri
Judgement Date : 17 September, 2021

Tripura High Court

Mr. Kohinoor Narayan ... vs Mr. Ratan Datta on 17 September, 2021

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                    HIGH COURT OF TRIPURA
                          AGARTALA
                            Crl. Rev. P. No.65 of 2016
For Petitioner(s)      :      Mr. Kohinoor Narayan Bhattacharjee, Adv.
For Respondent(s):            Mr. Ratan Datta, Public Prosecutor.

           THE HON'BLE MR. JUSTICE S. G. CHATTOPADHYAY

                                      ORDER

17/09/2021

Heard Mr. Kohinoor Narayan Bhattacharjee, learned

Advocate appearing for the petitioner.

Heard Mr. Ratan Datta, learned Public Prosecutor

representing the State-respondents.

Judgment is reserved.

JUDGE

Dipankar

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