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Toorapati Yellamma, vs Gandham Kumaraswamy,
2023 Latest Caselaw 1953 Tel

Citation : 2023 Latest Caselaw 1953 Tel
Judgement Date : 4 September, 2023

Telangana High Court

Toorapati Yellamma, vs Gandham Kumaraswamy, on 4 September, 2023

Bench: K. Sarath

       THE HONOURABLE SRI JUSTICE K.SARATH

             SECOND APPEAL No.15 of 2023

JUDGMENT:

This appeal is coming for admission from 11.01.2023

onwards. On 12.06.2023 and 14.08.2023 when the matter

was called, there was no representation, and therefore the

matter was directed to be listed today under the caption

"for Dismissal". Even today, when the matter is called,

there is no representation. It seems that the petitioner is

not interested to prosecute this case.

2. Accordingly, the Second Appeal is dismissed for non-

prosecution/default. No order as to costs.

3. Pending miscellaneous applications, if any, shall

stand closed.

____________________ JUSTICE K.SARATH

Date:04.09.2023 spk

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