Sunday, 12, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Patnam Sayanna, vs Uradi Nadipi Sayanna,
2023 Latest Caselaw 2849 Tel

Citation : 2023 Latest Caselaw 2849 Tel
Judgement Date : 3 October, 2023

Telangana High Court
Patnam Sayanna, vs Uradi Nadipi Sayanna, on 3 October, 2023
Bench: M.Laxman
            THE HON'BLE SRI JUSTICE M. LAXMAN

               SECOND APPEAL NO.375 OF 2002

JUDGMENT:

1. On 19.09.2023 there was no representation from the

appellant and the matter is posted to 26.09.2023 under the

caption for dismissal. Inspite of the matter is listed under the

caption for dismissal and adjourned the matter for two times,

today also there is no representation from the appellant.

2. The appeal pertains to the year 2002 and the appellants are

not evincing any interest in prosecuting the case.

3. Accordingly, Second Appeal is dismissed for non-

prosecution. No costs. Miscellaneous petitions, pending if any,

shall stand closed.

_______________ M.LAXMAN, J Date: 03.10.2023.

pld

THE HON'BLE SRI JUSTICE M. LAXMAN

SECOND APPEAL NO.375 OF 2002

Date: 03.10.2023

pld

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Media

 
 
Latestlaws Newsletter