Special Collector And 2 Others vs Sri. Kinnera Syam And 28 Others
2023 Latest Caselaw 31 Tel

          THE HON'BLE THE CHIEF JUSTICE UJJAL BHUYAN
                                       AND
           THE HON'BLE MRS. JUSTICE SUREPALLI NANDA
                      Writ Appeal Nos.677 and 678 of 2013
COMMON JUDGMENT: (Per the Hon'ble the Chief Justice Ujjal Bhuyan)

       Heard Mr. Venkat Raghu Ramulu, learned counsel for the

appellants and Mr. Manohar Reddy Nandyala, learned counsel for

the respondent- Punjab National Bank.

2. It is submitted by learned counsel for the appellants that the

matter has been settled out of Court. Therefore, he would like to

withdraw the writ appeals.

3. In view of the statement made by learned counsel for the

appellants, Writ Appeals are disposed of on withdrawal. No costs.

As a sequel, miscellaneous petitions, pending if any, stand

closed.

__________________ UJJAL BHUYAN, CJ

_____________________ SUREPALLI NANDA, J Date: 20.07.2022 LUR