Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Nairi Rajaiah Died 3 Others vs R.Nagaiahdied Others
2022 Latest Caselaw 3850 Tel

Citation : 2022 Latest Caselaw 3850 Tel
Judgement Date : 22 July, 2022

Telangana High Court

Nairi Rajaiah Died 3 Others vs R.Nagaiahdied Others on 22 July, 2022

Bench: M.Laxman

        HON'BLE SRI JUSTICE S. RAVI KUMAR

            SECOND APPEAL No.613 of 1997
JUDGMENT:

No representation is made on behalf of appellants though the matter is listed under the caption 'for dismissal'. It seems that appellants are not interested to prosecute this case.

2. Hence, second appeal is dismissed for non- prosecution. No costs.

3. Miscellaneous Petitions, if any, shall stand closed.

__________________ S. RAVI KUMAR, J 19th February 2015.

mar

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs