Citation : 2022 Latest Caselaw 7131 Tel
Judgement Date : 29 December, 2022
THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA
CIVIL MISCELLANEOUS APPEAL No.206 OF 2013
JUDGMENT: (Per Hon'ble Dr.SA,J)
Learned counsel for the appellant would submit that the
cause in this appeal does not survive for adjudication.
2. Taking on record the said submissions, the Civil
Miscellaneous Appeal is dismissed as infructuous.
Miscellaneous petitions, if any, pending in this appeal shall
stand closed. There shall be no order as to costs.
____________________ Dr. SHAMEEM AKTHER, J
____________________ NAGESH BHEEMAPAKA, J 29th December, 2022 PNS/MD
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