Citation : 2022 Latest Caselaw 7110 Tel
Judgement Date : 28 December, 2022
THE HON'BLE SRI JUSTICE A.VENKATESHWARA REDDY
CIVIL MISCELLANEOUS APPEAL No.183 OF 2014
JUDGMENT:
Heard. Perused the award dated 26.06.2022 passed by
the Lok Adalat convened by the High Court Legal Services
Committee. As per the terms of award, the appellant/Insurance
Company has agreed to withdraw the Appeal whereas the
respondents/applicants are permitted to withdraw the entire
amount deposited before the Tribunal. Accordingly, in terms of
the Lok Adalat Award dated 26.06.2022, this Civil
Miscellaneous Appeal is disposed of.
However, in the circumstances of the case, there shall be
no orders as to the costs. As a sequel, miscellaneous
applications, if any pending, shall stands closed.
________________________________ A.VENKATESHWARA REDDY, J
28-12-2022 SA
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