Citation : 2022 Latest Caselaw 7045 Tel
Judgement Date : 27 December, 2022
THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA
CIVIL MISCELLANEOUS APPEAL No.1309 OF 2018
JUDGMENT: (Per Hon'ble Dr.SA,J)
Learned counsel for the appellant would submit that the
subject Suit in O.S.No.780 of 2015 was disposed of vide judgment,
dated 27.10.2022, and therefore, cause in this appeal does not
survive for adjudication.
2. Taking on record the said submissions, this appeal is
dismissed as infructuous.
Miscellaneous Petitions, if any, pending in this appeal shall
stand closed. There shall be no order as to costs.
______________________ Dr. SHAMEEM AKTHER, J
______________________ NAGESH BHEEMAPAKA, J Date: 27.12.2022 MD
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