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Bollam Lingaiah vs Bollam Parvathalu
2022 Latest Caselaw 7002 Tel

Citation : 2022 Latest Caselaw 7002 Tel
Judgement Date : 26 December, 2022

Telangana High Court

Bollam Lingaiah vs Bollam Parvathalu on 26 December, 2022

Bench: P.Sree Sudha

     THE HON'BLE SMT. JUSTICE P. SREE SUDHA

  Tr.A.S.No.345 of 2005 and A.S. No.1285 of 2001

JUDGMENT

When the matter is taken up for hearing, there is no

representation for the appellant.

On 15.12.2022, there is no representation for the

appellant and therefore, the matter was directed to be

listed today under the caption 'for dismissal'. Today also,

there is no representation for the appellant. Therefore, this

Court is of the considered view that the appellant is not

interested to pursue the litigation.

Hence, the Appeals are dismissed for non-

prosecution. No costs.

Pending miscellaneous applications, if any, shall

stand closed.

____________________ P. SREE SUDHA, J

Date: 26.12.2022 MNV/Prv

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