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Lao Apl.Dy.Collector vs N.Chinniga
2022 Latest Caselaw 6914 Tel

Citation : 2022 Latest Caselaw 6914 Tel
Judgement Date : 20 December, 2022

Telangana High Court

Lao Apl.Dy.Collector vs N.Chinniga on 20 December, 2022

Bench: P.Sree Sudha

          THE HON'BLE SMT. JUSTICE P. SREE SUDHA

                    A.S.No.1647 of 1996
JUDGMENT :

No representation for the Advocate General. The

record is not available with the Court. The matter is

pertaining to the year 1996. On 20.10.2022 also, there is no

representation for the Advocate General. Therefore, this

Court is of the considered view that no purpose would be

served in continuing the appeal.

Accordingly, the appeal is dismissed. No costs.

Pending miscellaneous applications, if any, shall stand

closed.

________________ P. SREE SUDHA, J Date: 20.12.2022 Prv THE HON'BLE SMT. JUSTICE P. SREE SUDHA

A.S.No.1647 of 1996

20.12.2022

Prv

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