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Rakesh Reddy vs The State Of A.P.
2021 Latest Caselaw 2601 Tel

Citation : 2021 Latest Caselaw 2601 Tel
Judgement Date : 15 September, 2021

Telangana High Court

Rakesh Reddy vs The State Of A.P. on 15 September, 2021

Bench: Shameem Akther

         THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER

                  Criminal Appeal No.748 of 2018

JUDGMENT:

The learned counsel for the appellant/complainant has filed

a letter, dated 13.09.2021, before the Registry seeking

permission of this Court to withdraw this Criminal Appeal on the

ground that parties have settled the matter out of Court.

2. Permission is accorded.

3. Accordingly, this Criminal Appeal is dismissed as

withdrawn.

Miscellaneous petitions, if any, pending in this appeal, shall

stand closed.

______________________ Dr. SHAMEEM AKTHER, J Date: 15.09.2021 scs

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