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Rajasthan High Court - Jodhpur
Babu Khan vs The State Of Rajasthan ... on 29 January, 2026
[2026:RJ-JD:5216]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Writ Contempt No. 103/2025
Shobha Saboo W/o Shri Suresh Kumar Saboo, Aged About 60
Years, R/o Plot No. 230, Nandanvan, Pal Link Road, Jodhpur,
Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary, Local Self
Government, Government Of Rajasthan, Jaipur.
2. Shri Rajesh Kumar Yadav, Principal Secretary, Local Self
Government, Government Of Rajasthan, Jaipur.
3. Shri Kumar Pal Gautam, Director Of Local Bodies, Local
Self Government, Rajasthan, Jaipur.
4. Dr T Shubhamangala, Commissioner, Jodhpur Municipal
Corporation (South), Jodhpur.
5. Shri Tarachand Venkat, Deputy Commissioner, Jodhpur
Municipal Corporation (South), Jodhpur.
----Respondents
Connected With
S.B. Writ Contempt No. 100/2025
Ratisha Saboo W/o Shri Sandeep Saboo, Aged About 35 Years,
R/o Plot No. 230, Nandanvan, Pal Link Road, Jodhpur, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary, Local Self
Government, Government Of Rajasthan, Jaipur.
2. Shri Rajesh Kumar Yadav, Principal Secretary, Local Self
Government, Government Of Rajasthan, Jaipur.
3. Shri Kumar Pal Gautam, Director Of Local Bodies, Local
Self Government, Rajasthan, Jaipur.
4. Dr. T Shubhamangala, Commissioner, Jodhpur Municipal
Corporation (South), Jodhpur.
5. Shri Tarachand Venkat, Deputy Commissioner, Jodhpur
Municipal Corporation (South), Jodhpur.
----Respondents
S.B. Writ Contempt No. 106/2025
Babu Khan S/o Late Shri Allahdin Khan, Aged About 69 Years, R/
o Siwanchi Gate Sindhiyon Ka Mohalla Nadi Gali, Jodhpur,
Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary, Local Self
Government, Government Of Rajasthan, Jaipur.
2. Shri Rajesh Kumar Yadav, Principal Secretary, Local Self
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[2026:RJ-JD:5216] (2 of 3) [WCP-103/2025]
Government, Government Of Rajasthan, Jaipur.
3. Shri Kumar Pal Gautam, Director Of Local Bodies, Local
Self Government, Rajasthan, Jaipur.
4. Dr T Shubhamangala, Commissioner, Jodhpur Municipal
Corporation (South), Jodhpur.
5. Shri Tarachand Venkat, Deputy Commissioner, Jodhpur
Municipal Corporation (South), Jodhpur.
----Respondents
S.B. Writ Contempt No. 114/2025
Babu Khan S/o Late Shri Allahdin Khan, Aged About 69 Years, R/
o Siwanchi Gate Sindhiyon Ka Mohlla Nadi Gali, Jodhpur,
Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary, Local Self
Government, Government Of Rajasthan, Jaipur.
2. Shri Rajesh Kumar Yadav, Principal Secretary, Local Self
Government, Government Of Rajasthan, Jaipur.
3. Shri Kumar Pal Gautam, Director Of Local Bodies, Local
Self Government, Rajasthan, Jaipur
4. Dr T Shubhamangala, Commissioner, Jodhpur Municipal
Corporation (South), Jodhpur.
5. Shri Tarachand Venkat, Deputy Commissioner, Jodhpur
Municipal Corporation (South), Jodhpur.
----Respondents
S.B. Writ Contempt No. 118/2025
Sangeeta Saboo W/o Shri Dinesh Saboo, Aged About 59 Years,
R/o Plot No. 230, Nandanvan, Pal Link Road, Jodhpur, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary, Local Self
Government, Government Of Rajasthan, Jaipur.
2. Shri Rajesh Kumar Yadav, Principal Secretary, Local Self
Government, Government Of Rajasthan, Jaipur.
3. Shri Kumar Pal Gautam, Director Of Local Bodies, Local
Self Government, Rajasthan, Jaipur
4. Dr T Shubhamangala, Commissioner, Jodhpur Municipal
Corporation (South), Jodhpur.
5. Shri Tarachand Venkat, Deputy Commissioner, Jodhpur
Municipal Corporation (South), Jodhpur.
----Respondents
S.B. Writ Contempt No. 453/2025
Shobha Saboo W/o Shri Suresh Kumar Saboo, Aged About 60
Years, R/o Plot No. 230, Nandanvan, Pal Link Road, Jodhpur,
Rajasthan.
(Uploaded on 29/01/2026 at 05:17:43 PM)
(Downloaded on 29/01/2026 at 08:47:50 PM)
[2026:RJ-JD:5216] (3 of 3) [WCP-103/2025]
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary, Local Self
Government, Government Of Rajasthan, Jaipur.
2. Shri Rajesh Kumar Yadav, Principal Secretary, Local Self
Government, Government Of Rajasthan, Jaipur.
3. Shri Kumar Pal Gautam, Director Of Local Bodies, Local
Self Government, Rajasthan, Jaipur.
4. Dr. T Shubhamangala, Commissioner, Jodhpur Municipal
Corporation (South), Jodhpur.
5. Smt. Pushpa Shisodiya, Deputy Commissioner, Jodhpur
Municipal Corporation (South), Jodhpur.
----Respondents
For Petitioner(s) : Mr. Anirudh Purohit
For Respondent(s) : Mr. Suniel Purohit
with Mr. Jasraj Purohit
HON'BLE MR. JUSTICE MUKESH RAJPUROHIT
Order
29/01/2026
Learned counsel for the petitioners does not dispute that
order under contempt has been complied.
In view of the above, no useful purpose would be served in
continuing with the contempt proceedings.
Dismissed accordingly. Rule is discharged
(MUKESH RAJPUROHIT),J
261 to 266-Arun/-
(Uploaded on 29/01/2026 at 05:17:43 PM)
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